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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3) in Jharkhand Tourism Development and Registration Act, 2015

(3)Every meeting of the Authority shall be presided over by the Chairman and in his absence by the Vice-Chairman and in the absence of both, by any other member chosen by the member present.