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State of Punjab - Section

Section 5 in Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977

5.

A person running the trade of Kabari in the temporary market of Sector 34-C shall not be allotted booths under this scheme unless the changes the said trade into a General Trade. In case he does not change his trade at the time of application he shall be shifted to a suitable site in the "Kabari Market".