Section 2(1)(a) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Act" means the Andhra Pradesh Excise Act. 1968 (Andhra Pradesh Act 17 of 1968)

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