Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 21] [Entire Act] Union of India - Subsection Section 21(3) in The Prevention Of Terrorism Act, 2002 (3)A person commits an offence if he addresses a meeting for the purpose of encouraging support for a terrorist organisation or to further its activities.