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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(7) in The Bombay Weights and Measures Act, 1932

(7)[ "rules" means the rules made under section 41;] [This clause was substituted for the original by Bombay 15 of 1955, section 2(2).]