Section 191D(3) in West Bengal Co-operative Societies Rules, 2011
(3)On the expiry of thirty days from the date of service of the notice the sale officer shall issue a proclamation specifying therein. (a)date, time and place of sale;(b)particulars of the property to be sold and approximate value thereof;(c)the annual rent payable for such property;(d)the amount of recovery of which the sale is ordered; and(e)any other particulars which the sale officer considers material for a purchaser in order to know the nature and value of the property.