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Union of India - Section

Section 45 in The Science and Engineering Research Board Rules, 2010

45. Last of facilities being extended by parent institution(s) for the projection implementation

(A)Infrastructural Facilities :
Sl.No. InfrastructuralFacility Yes/No/Notrequired Full or sharing basis
1 Workshop Facility  
2 Water and Electricity  
3 Laboratory Space/Furniture  
4 Power Generator  
5 AC Room or AC  
6 Telecommunication including e-mail and fax  
7 Transportation  
8 Administrative/Secretarial support  
9 Information facilities like Interment/Library  
10 Computational facilities  
11 Animal/Glass House  
12 Any other special facility being provided  
B. Equipment available with the Institute/Group/Department/Other Institutes for the project;
Equipmentavailable with GenericName of Equipment Model,Make and year of purchase Remarksincluding accessories available and current usage of equipment
PI and his group      
PI's Department      
Other Inst in the region