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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3)(g) in The Haryana Rural Development Fund Act, 1983

(g)"processing" means giving a treatment or a series of treatment to an agricultural produce in order to make it fit for use or consumption and includes manufacturing of an agricultural produce;