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Rajasthan High Court - Jodhpur

Rajendra Somani(Maheshwari) vs T.P.Dhirawat,Asst.Comm.Udaipur on 20 February, 2009

Author: Dinesh Maheshwari

Bench: Dinesh Maheshwari

1
       S.B. CIVIL WRIT CONTEMPT PETITION NO.222/1999.
                        Rajendra Somani (Maheshwari)
                                      Vs.
                    T.P. Dhirawat, Assistant Commissioner,
                     Commercial Taxes 'C' Circle, Udaipur



    Date of Order :: 20th February 2009.

          HON'BLE MR. JUSTICE DINESH MAHESHWARI

    Mr. J.L. Purohit, for the petitioner.
                                     .....

    BY THE COURT:

This contempt petition filed way back on 08.12.1999 was considered on 13.12.1999 and it was required of the pettioner to file additional affidavit stating as to whether the order passed by the Division Bench, wherein directions were made that the interim order passed by the Tax Tribunal shall continue to remain in operation on the petition being transferred to this Court, was brought to the notice of the respondent or not.

This Contempt Petition has remained pending for all these more than 9 years with the reports that the required additional affidavit was not filed.

It has not been shown if any grievance persists regarding compliance of the stay order passed by the Tax Tribunal on 05.10.1998. No case for taking any proceedings in contempt is made out.

The contempt petition stands rejected. (DINESH MAHESHWARI), J.

Mohan/