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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(5)The institution shall, satisfy the requirements laid down in Appendix 1 regarding the constitution of the management of Governing Body. Amongst other things the' constitution of the said body shall ensure is secular character by specially laying down that no more than 2/3rd of its members shall belong to any particular caste or creed. Any change in the personnel of the Governing or Managing Body shall be reported immediately to the Government in the Agricultural Department.