Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Uber B.V. vs Competition Commission Of India on 24 October, 2017

Author: Abhay Manohar Sapre

Bench: Abhay Manohar Sapre

     ITEM NO.77                             COURT NO.8                 SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 3043/2017

     UBER B.V.                                                          Appellant(s)

                                                    VERSUS

     COMPETITION COMMISSION OF INDIA                 & ORS.             Respondent(s)

     (and IA No.93890/2017-STAY APPLICATION and IA
     No.93893/2017-CONDONATION OF DELAY IN REFILING)


     Date : 24-10-2017 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                                               [IN CHAMBER]

     For Appellant(s)                  Mr. Malak Bhatt,Adv.
                                       Mr. S. S. Shroff, AOR

     For Respondent(s)
                                       Mr. Sonal Jain, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned in refiling the civil appeal.




                         (ANITA MALHOTRA)                          (SNEH LATA SHARMA)
                           COURT MASTER                                COURT MASTER




Signature Not Verified

Digitally signed by
ANITA MALHOTRA
Date: 2017.10.27
13:36:53 IST
Reason: