Supreme Court - Daily Orders
Uber B.V. vs Competition Commission Of India on 24 October, 2017
Author: Abhay Manohar Sapre
Bench: Abhay Manohar Sapre
ITEM NO.77 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 3043/2017
UBER B.V. Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(and IA No.93890/2017-STAY APPLICATION and IA
No.93893/2017-CONDONATION OF DELAY IN REFILING)
Date : 24-10-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
[IN CHAMBER]
For Appellant(s) Mr. Malak Bhatt,Adv.
Mr. S. S. Shroff, AOR
For Respondent(s)
Mr. Sonal Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned in refiling the civil appeal.
(ANITA MALHOTRA) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.10.27
13:36:53 IST
Reason: