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Union of India - Section

Section 233 in Government of India Act, 1935

233.

(1)His Majesty in Council may require that appointments to such offices connected with defence as he may specify shall be made by him or in such manner as he may direct.
(2)Nothing in this section derogates from any power vested in His Majesty by virtue of any Act or by virtue of his Royal Prerogative.GOI.234