Section 58(2)(b) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(b) in Motor Vehicles Act, 1939

(b)in any other case, not less than [sixty days] [Substituted by section 25, Act 56 of 1969, for 'thirty days' (w.e.f. 1-11-1970).] before the date of its expiry:]

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Union of India - Subsection

Section 58(2)(b) in Motor Vehicles Act, 1939