Areva T And D India Ltd vs The State Of Karnataka on 22 March, 2011

[Cites 6, Cited by 0]

Karnataka High Court

Areva T And D India Ltd vs The State Of Karnataka on 22 March, 2011

Bench: B.S.Patil

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A.re\:a *1' 8: D India Lt.d., '  

A Company in<:0rp<>r21':ed t.E}'}dffF
Companies Act, 1956, h_avi11giis..  '
Registered ofﬁtte aﬁ. 132-48  A ~ ,
Okhia Indtlslriai Area. .I3h:tsr»'3 if,  }

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Ms. S.V<:1"1::nai.   ..  '  PETITIONER

{By Srifijayﬁ Shaiiiiar,  :'5r.Counse1 for

--' v.  Sri' z¥na§1da;*ama."Sri..I?rashanti1 8: Sri Vikarm, Advs.}

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Kaveri Eﬁhavari, 'A' E31r:)<::k;. 

P. B.N0.9990. E321:1g2a1a1{>ré:~O9.  RESPOXDENTTS

{By Sri R..!)evadas, AGA, for R1,
Sxi $.S.E\Iaganand. Srxlounsel for
M/s.Just Law for R2 & R3}

This writ petitiioii is fiicd Lincier A1?'iE<j}és3[  the ''

Co"r1st%i.u€,ion of India, prziymg to qL1°;1sh~._i',.}'1'e i'.€:fEf{iIi3;T'1'3§)Uﬁi3Efif:§€?iI1S

dated 15.11.2010 in r€.s3peC:i,3~U.f §fJidV"E3I1Ci1,1.iE':€,Vi'C}f3vvz5;iE1£1€ﬁXLE';'€f;§';

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Couri. made the I'0110W%r1g:~.. '_ 'A  

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{E16 £'.'.OI'1t 1'OV€'l"S};' iI1V()1Ut';Ed in i:h.is; writ ;:)<3§':.i'i'.i()11 (33111   8.5%

Lxrlderr:

Respondem 1\'={>.3 issm-rd "E?e.nd.e'r ?;\'Ioi.i}'i(%:;£§;io§';s_';dé:ii,e&i'

03.03.12.010 invii:ing bids: for esi2:E:.1&is};_ir1§: 
Swit'.ct}1 Gear Sub Stations-:;, c)1*I[v_€;* '«:"1zt: NE#.ﬁ'0%}£iI 
and the other 21(.J21yz1I32:§_g21'1*,    i};3"'nkcé3I basis
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set O'Lii4vvx"&;f&1';'iQEEVS  q11a.Eifyi:1g requirements for the
131"()S;3e(:i.ix-56  c.()mH1e1'(:ia} bids. wf3.r¢;é ::}p<1*11€ci on
LZGEO, i.ix:o_V_ 'b'ids: of M]s.G0dI.'ej lﬁoycx-3 Ma11ufa.cm:"§r2g
  L§:'::1_:§E.{:¢;i, f\5{1:31bai anti Areva. '1.' <3»: D Indm LimiE',(--:d ~
  {.116 qz.121IEfy.i11g r«3rq1.1Er'er11e1"1'E.§5 $t.ipuEa1.e.d in
éiisg"'E'é:1:§§:¥:%:'j'_  26.99.2016. 1*es;p0:1€1ezzz; :'\;T<>.3 igszwd Eaters
:;icié  ,%§5z'i':;1§2§:.':i.V1"«:3ss~EE. 3»: E421 "£;}3:-ti'. '£.h<;°: s:ic-rE.aiE.s~s i1:r11.is:=,z11<;%{'1 by the

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Tﬁfildﬁf N0l.if'i<é.a1,i01:1s.

3. The price bids oi" i'.11es€ two biddeam \a4-'t:*_1:£-3__ '<>}§(%:'i'§?ci ' Q1':

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1c>i.'i'e.1' ciated O-4M.1O.2Oi.O ir1f()r1'1'1it1g;"516"M21--;'1z'1gi:ig'»«£:*i1'€'ti%;,0J4".o1"7

KPTCL that. Ihere were some s_;1'naI}  CI_€%1;i--<:z::.1/1,yf:5agrap11i€.;.213'--~€:1*1"Qr

in the Power of At{<)rr1<:ty '-v{_4}\21*~i_cd  Vé€'g:'1ed by
Mr.Rz1'{.hindra Naéh E323_s1,1. the: « Mz1iiz«1g:'11g 'I31'.re.C:i'.0r of the
Companyg which xix,-*2'-15 su':51i1i'i'.'te,"d_é'ss':'pei* L[1:1'm I"o.rra'1 s~3pec:§.fied in the

biddin d0ctL1II1ce::1is.,__i12 t.i*iVz"1iV; "."\--'"1'.11'.1.C"',"1if'if;',V.C§$f,€.d'i« pLu.'cl123.se of 5-3iaz:1p

pzlpm» W213 2'8;£T}»5_2OV'1I'G. _fh<:.'e:§.2'1t':::. of sigr1i;1g had beer; shown as
26.O5.2O_}.O,._x,x}1:§_c:}1«.ivQt1§:;1 mg§g:za ihat UJEE d()<:u1I1c313i. was signed

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x_ A:'1.<>:'z'1eyAgvass fully vaiici am? €r1I%;>r:::€:a11b§c: by ihé? K.P'I"'CL. fa

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{:<3::11m'u:1i<:at.im"1 f1'*01'n the 1'ess_pc)11d€:11'£.s. E~ioweve1.*. 22:11: -. Of1"ici;3.,I

?vi€n3o1'21z1d1,1:11 was i.ssm;*.c,i by resfgyozlcicém: Nc::,3 QH1:1 Q8!-'$1.2010

Vida A11r1<~:a'xz.z1'<3~}'~¥ ca11Ce1ing the bids of Ni/  

Chennai, in 1*eSpeci'. of 21n<)'{he~.r p:'c)jekif€'i: 131i': the gmii-:16 tE}2i.{ 17'.'- ,f 5; f

L & rf' Limitrsd had pmdaiied its  s'3'u; c};--;'_ag 
Ai'.to:'r1ey._ etc. \7v'"%:i1e <:21r1ce1i1;1»g;»*,.V:Vff}:1.6;bbifié Q1'   §:.,i:1'1it.é(':L.V
respondent No.3 had  f:a_.§e 1.1%: pt§1iE,ior1e1' and

relied on the 5-sarne in a:>"1'*e:1:<'-'zhrvtﬁ bicfﬁ, znade the peiiimraez" t Q ag_:_1d:*efs'é§ 09.11.2010 'Le r€:s_p0n::ie:2';,___ 331.211 the misialéx:

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KR??? 2382 17- E9/20iO 8 C«:>Lmse§ f:::1*t.he1' c::):1t:t2I1c§es 'ahat t.m1cie1*s \V€¥1'€;*, opened cm 29'O'2'.2D§O. ".l'11erc521.{i.er' on 20.09,20.EO as }"J<;":'I' A111'1@;§:z;1'e--I%Z -- ]€':'.t'<2:', I'(:*.53[}()I1.C§t31'1i. No.3 Called 1'.:§)0r1 the pet.1't'.1'c)ns::r Hi;.<)"-!3;::'r:"ii:sI'11A.t.1§.t: c:)mpIia:1<te so as»; to reach respoizdmli. Nn:3.3':~3'loiFi«:7t:._1é1i_é:?J_ by 22.09.2019 bc:§':):'c3 17:00 h{)ur:;-3, e:)1'1.Vw'1Ai1'.t:..--':1<i£L_E:<:%. _.i1'i1 éV:v;'}1"iV€:e%-.bicfs;of f U16 t€11t:ier 6-:nq:.:.i'ry were 5~:;Ched1.11ed i i:.Vi3C:--_t)Ap€11éCiE76:t.i.i.it';:ie1rnWas Caiiﬁcii upon to be: pr€se:1'1II if5sr::_11'r.)ur "b}?V"~--.dé."pL1€':i11g 2&1 &1E.E1.hOE"iZ€'.'d 1"€3[)£'€S€I1'{.Eii,'i\_Z€f dL1rE:1g~ 1i.i'*:v<~*. f%:{1_1.e oi'ﬁpri<:€V.?:§Ed openirsg.

N0 Sucrh dz-:f<3ci. in 1.he ;:):)we';'L__ }e1iVt:Q:rr.1<é};= and '£1116 Eeiiez' of L311de1'mk;.i.r1g we1*§:"p_0iI11e'd "(}L;;i af :"s'£'e1gq:* ]' though t'eSpo1":C1e:I1i l\E{§.3 haci s<:.1i:3i;é:1i;%§%gi--.'_all the":;1()<?m:1'<3:':is3, and Uni}-" §.}1(f::z'e21f4;,é:'if mid dc-3<::i£iec§.._t.0:0p<3n ' '1'i':e:"efbre, it is St1bI1'1.i1.i€C1 shat'; hewi.I1g f<) L:..nc3 V1:E1e'1..€£.:"m'1:)»_ €f'=€3:ii':.i'1<:z"c:ti211 bid 01' the: ;.)e?;,ii.ioI1.e1' p1'ope'r and 1:1 ..<:>r:ier[ ?:'_E"1<;*'vj-{:»§t°;;c.»:€- bfci ca;1'11e to 'be Qpenesd on 21.09.2013 "'--:111c§-aé the §}?,?'{i'11'.(3[1('f¥"V;-"L'£i§3S THE E.o\2v<'-:31. tcncierer. 'FE1&r'£-ﬂare? mere *Lv='z2$§ £é;b£§(;>.1_1ii..t:5Ij.{» i'§'Q }:1s9i.§§i(i:211.E<>'11 for the :"cé$}.}():'1ci€::;E.$ 1191, 1,0 a.{3(*.:':pt:

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r3:)t:ifi'ct2it.'E~{3I1h' 41215:; per the inlpugneci nc>1...ificai.i<mss. it 153 his . V'$1.11};'1'1.i:§S':;a;:.:1 i.%2;.1'é': I'€?E§§}{)E'1d§i?1'1'{. §\J<}:%s.2 :3 E'1.21vc=? :»1{:E":€d a'§,1f§}§t.;f;12"%Zj;' in "::.<§'s1E-%"%_}?'1.1i;*":5,{§ '£.E'2§: {§§E§(',E"€:§3£:1§'E{f'};' with :'c?g;;»;u""{:2 E1} £..E:1<=: §}(}i-R---*é':§' ﬁf aE':.£:c">:":'3<3y V' ;'::'§{i 1E'1c:;% E::21..:'tt=.;" ifzf 3:n{%.é:*§'E,2;:.§s;§:.':;§ gzuzai in p:"<'><:£%{:{§§2'"2;§ Ea; f:'}s:>Ec§. §.§'12.z§;. ii": " avgza 2:1 me:-:.i4:;?:"iaE €§{?¥§2ii.i€}1'1. :':{'%:%<i::*<%E:'1;;; H} hiiih %i}T1«:;'= <.§§sa<.*§"<:;_3;¢::'1<':£<'i§; WP 1382 1.72 3 9x29 IO 9 r1C>':','i{:€:(i are -not r11z1£.eria§ and 1.u1der C1£1'11$f3 33,63? the: I'ESp()I]d€11i.S 11211263: ::§iscj:1*et,i(}3}. to u-'21§v€ {.116 I}"£i11{)I." i:"x'e:%g;L:§a1:'it,i.<:s 511161 {F16 r€:~3p<.>nde11.ts z.'ig§1':,1y {EH1 I102; r1'1a}~;€ an i$3$'L1€;' of the s32m':€ anci in fact, £<1C{'f€}}i.i'3,d 1.13:5: 5211316 215 2% I1'}§.I1{)1' ;:_i§v§2ié';i:i§1A in pr0c3e.e.di.:1g "to per: {.116 pricx-3 bid. En $2.:pp0:"t. cafhis_¢c>ii'i:*c;>1ﬁ't'iT0n 1.1131. the aciion of tbs resp011de;n$.s; _§_s~;.~.p1_21i:1Iy" g12"bi'i';.%ja'r3?; vI"€?V1i2€i§'i(3VfV?'_ ' is placed on t:.hr3 f0110wir1.g decissiaxusf.

{1} PODDAR STEEL' '£;QRxi0R2rr10r€ ' 'A ENGINEERING * & OTHEES 79 {$99113 scc .... xv. 2-, ' '.V V'

(ii) KANHAIYA gaG;s} v$fAL_:TVV?$..ii;2IIoN 01+' INDIA 5:

""" " ''e-..'.Ifvf1nL1_vr«:R'::%j; '"-- (§e§§236 S66' 3315:

{mi} 'JunG;_§:EN:r"o§*"'rHE BOMBAY HIGH comm: DATED "28.0?.2Q1 0 PASSED IN W.P.No.3859/2010 in the cae§e A23: MA1N'£'ENANCE AND wee. smzvxcms 'M13. ifS""1w1A:t-:ARAszrrRA S'I'A'£'Ii: ELECTRICITY fn§?s»rRIBuTIoN co. LTD. 3.: ANOHTER.

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STATE OF PUNJAB VS NESTIJ3} INDEA LTD. -»» {2O04§]6.'$€§C 465 and STATE OF BIHAR vs KALYANPUR cnnsmm x.fgx5JV:'fm---'{'26z.o33 SCC 2'74. It is qtorlicmdéd i':.§"1at'. 'there is denial <}if'A.'%;i"1 sf 11eari1'1g; to the pet.i4;,1'0n<3r beI'<):-*6'21ba:1ajor;i1€g~ i.}1é3-.iﬁn'é.&erbf p1'0cess. In support. ()f?f'.1'1f;', said c«:3r1t'.é':1ti{%._:1; reiiéizigicz :s..pE..;1 'c:eCI 'an the judggmctzli in 131:1? cause €21» OF' INDIA - (199436 sec 651, NAG1{I{.._NiGAM'V'S..A},_.'§FAIiEEM -- 62.008313 sec 332 and1=r$;»co123v2.j.>E-1sé'1*1a;12j£*2a1NnmNT vs 1013:: -- (200719 sec 593.

9' E{vVv:s3"['I2s;sV%i{-33 {:'§::§fi;.":'i-.e:3i«:i;e:éL*£ E%éa¥:t"'Eh€: irixpugned ac:i'i0;3 of the '1'esp0nci"ex1t's' is; H1'éi§§7}:'{,fz.3.ﬁ£§iTE"€iL}I1 of the: Kamaiaka. 'I"rar1sparenCy in Public E5.:1':)_VC'L1v:'eI1'1:3nA'{,.53 ";'-'»..C-5i, £999 [for short 'the Act)? in as & z'111z{?i'£g.21$1WitI}d1féd;¥'a§¢__ihe t.ende1' 11otii3C2i1ien:=; Eiﬁ'.€f' {3pe:':r1is1g the pIT'VEVC'€f_bidﬁ'{3.I'iCi' }_3I1'(3(?€€C1iI'1§f to £33116 ffrssh Eerxdez' nr:)1,iﬁ(:at.ions is Gppéa-Sci éix.>7,"i!1€s:= Vpz"<:»2f'is;e§{:i1:s<:; ef the Aiti. and the Ruéci-3 frzirned

-- é.h§;:z*s:4i;2':{i"é:':r' .' é iihét ;'.mp'a.25,§1'1ee:i E\y'Ier}.2<:2:"a:1c1a zziaied 98.: 1291.0 . par"-<§<»§:z'{:::*.ci at E-X:'1n€%:~:i.2;'<;3s5--E{£ 8; R2, C<>'1.'m:<5{%E a':<m?;,e:6:'1cE$ Ehzxé Eiazrézzg VV 'si§I3*'%:>;:§3<3.{:£ §§'E%;"f é;fE'2€§L.1.§E"}»' §§'E§§.§£7iE%';',{'§ £32-253%; é..E:'.:a:. ii' Wé'.'i$ {i@"£"2a-;.i,2;=:i::v§§2 22$ 3:} ' ﬁr ,, ,.,--,9; -

Q 2 WP {-3812} 7- 19,f2{}E 0 12 21<:'£"u211 da.t:<:: <21' si21mp paper and W-'€ff3 110$; 1€§_;_§E':H}='" enf0r<:ea':;:Ie. E4:

was; cieetideii {.0 tr€::«,1i. i..h£: c)ff€:' of the bidciez' as E}OI1#If€'SpC}3"iSiV€ emd is 031.1 far fre3:5h shaft. i,c:."rm t.<:r1cIe1* 2-md also tn".i.s:;Iji'€: Esh0W CEELESB 1m¥:i(:e to tfm: ;::s:=,i'.i1:i<>11e1: P:.:rsuzm't 1:) '--";hi:>. V:'~321ﬁ1«:;%;" s}*;1<:ix.§ c:a'L1.s€ 11:::>t',:i(r<--: was EISSSLICCI' 'IT1erea1fi:er,"':>:1.08.} 3.2('}'Eff) . as .§3{er"i;ve0' ~ sézpatralte 0ffi(::'.a§ me1m)1'ar1cia da't.e'(;.*¢ G8;Y1.2C«E1_O..p;i0c§{iC{§€}-- at, Anne;>:L1res»RI & R2 whiiiz the .;_)if'<;1pGsed' C§}qE_.E.}'3'j,§' f'('>._1_V""b1.a;?kiisi.i:1g and i"or't'eit:.:re 01' Eamest Mo:1ey..D§'p.QsVé1j waé 'ciroppevjj. 11.116 bid of {he petitiotzer was t,:'e2'=;"i.e-?>;i,"I.a.'s4.=L 1i.b{);%1~§f'€§§~pO'1xsive and C21r"z::e§3€d. L€£3.'I'¥1€d S€£1iOI' Aﬁounsﬁ' EvI_1E§VV'1l}:1FULI_£N{h the various c:§a1u:~3e$ 11:1 "L}}.t:§_§;:z1§;?£:fuc:iiGr1.$:. 3.10 b.iddér:;Vii{$1'1t.21iI1<;2c} in ms: Egnclerr :1ot.if'ie::2i.i.i0r.:.' paffjif:'*L:11é1rjIy";._Ci'm:se 36 which _[3er'£.21iI1s to» owners' righi. to zeatitiéipi. eirijg c'ir a»§] bLids; Clause 6.4 of £1wii:.2m0:3 far Bids 'states f,§1a_i_ if° ihé i11f()z"mat4i0§1 fu:*11i.sh<3d by the bidder is iTc.t,;:éci beﬂfalse 21%. any sséage of U;~2I1Cie'r§mg/e:xe(:111.iL331, the L"'}i¥"T_CI, €:ii.s=§(:r€»i4i{311, may {aka 2i(:i;.ion against, Szzch bidder 2~m€i~..if f7:_11é3c3*, 2311fé::I'm;1':,.i.0r1 is-3 1"<:}u11d at '£1119 i.<%11c§e1'§'11§g St:21g,;§x EMD "pzi;i:i (:01:-i}:i be f«:>'rfeii.eci €..I.1d the E.€'.'1"1€§E?I'(Z'I' C.e:}u1c;§ be d§.sq11a1if1'ed. ' --§--}t§:».§12és €:<;}z:£,en.dec:"§ iimi. the €:r'1'o:'s:; in tzhe §ﬁ?f."'{'E3£" 0? un{iez"£'.21£:'ing .V _H_2€é.'§':d ihfr gm»-*E:1° Gf 2:1'€:<3rz'2€f; 2:1:"€ of 5-3E?i'§<.}E..Z;'~2= :':.=.1E.u1°€,, Such ez"r::3:'s3 s {i::~:1'm<*;E.. ha? §g§:j1<3;':-;r{i gmai ihtt :.:{,:»'1'.:'£,1.*:-§.<:¥;', {rzm 1:102. be ;'.':.w:Iz.:*::iecE ii} 232::

;:zé;%?1i%:.;'<.§1'1::?.2" 251.5; 'i.§";€. :"a*:~:;g:3<}3':<EaE§':*;.§'::E E2': s1;2..:a:'%§'} gm <3"v<;i%'2'":£'. :a><::a,s:E<§ :"zz;:"a éiiss? E .\§ 32;.' 'WI3 3822?-- E E3320 [(3 13 risk of aL:i;.i.r1g cm. *:.k1<-3 st;'r:%z2g§;}1 of iz'1\-Iaiici and u11e1'1fc}3*C€.21§3I::% ciocézxxiaezzig fumisherii by the éenderer. He has also g::mt:e:1€1e>d that the sscope of judicial review does not {:>:.i.<:'r1ci i,cj.g;Vu-:7a}1._ {t'a1:~3r:=:~3 and (warm if Wedr1esb1,1r°y's pz'ir1v::i§)lc: of ['€Ei.$f)I'1§1hV1€"I'Léi§f§" is 4_ appiied. no reiéef.' e;:ar1 be gF21r1'tt3d IE)-'"i'}'iti'--p(:"(li--§.iC)E}ﬁf'33 '1V.hE?:"21{§'Li3;0I1 ' of the r<3spond<--;'.m.s in 1'cﬂ,1si'r1g;; 1.63; I:"1:€'.I. 'C)I1 thé ciefecijve doetlments f'1.1rn3;sE:'1<:_c1°' ~V..;:a:1n.'G%'V Vc2.hzi'f:at:i'mi:zeci arbiltirary anti tlmvasogiabic '{_'f')Sv:{I'3.i_iI'1§{ in tialatjgh 9%" rights conferred Lmder Ari.iCie 14g ; _C:e_I1St1E,L1t.£O11, on the petitioner. He E1513 placgzd' '1'<:¥fifa=.1"1Vc::: 03":'the ¢V£1i3:}I($xx,ri11g judgments of the Apes}: Co;;.f--: §,.h.i$"Cc:'§u_:1't.. * ()1 ._ _ ~ HOUSING BOARD Vs. ' ._G.s.1NvEsm1_E?§jr$ ~ (2007) 1 sec 477;

{ii} '-ASIAV Irf_ot:;\fI;A*r1oN & CONSTRUCTION L'I'D., Vs. TI~'.-AZFALGAR HOUSE CONSTRIECTION (1) LTD., -

(1997). 1 sec 738;

_ :=;_:A:)-_ --,$MT.nYAvAMMA ALIAS SANNA MH Vs. ~ 82: OTHERS --- ILR 2010 EAR 3280:

(av) E?iCISE COMMISSIONER vs. ZPREM JEET SINGH

-. :;}UJR.AL---- (1934) 1 sec 270 "F-.A2T.L E"}'::a}i11g (:ar€fuII.y C()I.1.Sid€f}."€d the pleadixzgss and the " _ ' '-!:EV{§E'1"!3j5;?"°'I'§U.f}1"§S§ 'L1§'g::d by $1.129 h'::a.r:1»::€E Scn.i.0E {i02.z'r"1s:<::E. fa}? Ehei", ...__g31é:;.'ri.i<:és;. Eiéfi m";§§_; ;:»<§§:":%f', E'E:aI: a:'%:'='sc~%<:s; §":::;'° :%<3r1s£deraE.i<:::'1 is;

"wEm£,he:' i.E':z% £i€.'fi'i(}E'1 <32? iE'1:'3: '§€Z?§B§}{}I3{'E€Z':I"H &§ E2': pr<3<é:3m:ii:3gg :10 iSE§'i§.{i §z°£:§f;h §'.{'.£'i€§{"?E' Em':§:?i{:z1Ei<f::":s%:; viii? ;%.§'1I:_:3x:Tz:*€%s3«l5{ 8:. K? \-'JP Z38i21?'-- if}/'.201.{} 14+ wi.1"h0u.i EiC{'.€§)1.iI'}g the lcwesi. bid of the pe:t.i£,1'<:)r1er in 'I"¢i"?i-.'.=§3f;"'.{".fI, of the '£.W() W'{}I'k$ I'f;Tg€1I'{T1iIlg esi;'i.a?:)iisE'1:I1:3;ix~1';__of Gas; hlsulateci Swi'£,<:':§r: Ck.-32:11" Sub~St,at;i<m,ss, Om? _21€."E*.€ :_é.'£.iQ:3e1I C()}I€(gé-3., E3E?1I1gE1lOI'¢i'. E1I'1€1 anc)i.he.1' at Jayz1:1'1a.ig§é1z';«' 02: 1.01.231. '£;11.1"111<;ey basis, is; a;:':3it;;:zéxz*y, L11'1fai:*"a r:1::i

13. It is not iz": dESpt.£iET that {E16 cI{)H(:é.z31'£-::j11iS' v\i'i2.,v.__1éVi:t,;§'r:' of V L1nderéa.k1'.I1g, pow-'€,1" of Ei{[OYI1§*j,?_"£{E1('1'"E1316V-\%£'£'1£'1'§3'1i'.[}%: fumisheci by the pe:i.it.ic>z2€;' (:(«3I"{:éé;i.?{%_1 'V ';fhe ieéﬁfr 0fu.11de'1'i.21ki:I1.g is €X€(f'L1f£:f:.€i"OI1 I"if()\':.-V?£§*V€91f*v. the: date of purchase of }'1OI]+_jL1CiiCiEil' The power of £1§'.iiO1j?:1€_fei_V f3X:F5fCtl5'{.f?:¢;'.i: (3'1Z1"26";.Q:5..2U}O 'rant, the date of §>L1r(:has€*"n:;§7_g§rj::"}~j1,i}::§'ir::iéii a$-i:21I;i}§"'jjziiber an which i}"££3 power 0:' z1t.to1°:n.é'y is. "i28.'0;';3.2O 10. Sémiiarly. the xfvzirrazltiy L1nder{,:i.1{i:}g Visa' 19.06.20.£O but the dates of pu:"Cb_:1se 0%"IT|{%1}*jF.£{1i¢§ZﬂIV E;1.EiI"I}§3 pE}pET1'S is on 26».0?'.i20'1O and 'I'1"1i';<V3'v£:'x?.?¥.1:<'(tt: rnakes it Clear i.}12r£; 'the execution of '{i'{}£§L1§1E€?AE;.§'.$.§S'=€fE2l'1i€;?1" ésié 1l'.h_s>, déiiii' of p:,:1*<:11:-1556 {if s.eta:':'1p papers-:..

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E VVI3 I382 E. ?-- E E3f2()1{} 1.5 W'£1iViI"1§§ sL1.«::h. Ciefectg. it. Cazmatxt be déarliciéd {Thai these é';.111'e:3<3 dOCLEII'1<3i'I'£.f:'é are aisso ;}.e1;*t. of the irI'1p<3ri.a11t. d()(?L1iT1€31'1~f:3, in as mL1ch. as. the lcféﬁet' {if t,:ndt:éz't.akiI1g and the X&'&1rI'eit';f.§'-- é,1'id as ais-:.{} the pém-mu" of a'tf;<3r21e:sy are d<3c:,:m<:*r1t.s wI?1.'jc?hV4_ bassis for the :'<::~sp<mden't,s to i1'1i'[I"c'?11.~'-.'*'E1'4§:'"i,fQT1 ,1-:33 <:;1sTc-...};.2:e:~e:};:s';a::.;,:'; vioiaiion by the peiiti<)11ers of £?m:-': t4ei'<111s[Oi"é.11e'(r(:f1:1fami." "i«z3_ "iz'éT::14. f{1l'E1iShi11g of a Valid later 0fVu;'i'CI.F:Vrt.21k§§:g i:i.3/id' ~',»\:*2i'1Ti*;'5L':1Viy": is; p1*€:V-V 1"€-:q11;i$ii.e for the I'€S})G'QC1€i}Y.S i 1,1}.'i.i1:é1f iv1,1Ei.he I11a{t.e1' by execui.ing the {IO1€1.i'e3.:L;1,.,&¥;}';§jV?,: '{{.L) its interest in i"utu:"€x As f:'i-g;.§1x1tIy ; ':C<>ur1se1 for the res13ontiez1i§s,..i:% '£:'<§t':i:id is be ciefiéctive and :.211e.z1fc:§'::c:e2:_{§::f:r§} '-"if-~.. aff<::;:t. the i1"1t.<:rest, of the

1.'ca})ondE='n}.S such Gas 111:"-su1a.1.ed Switch Gear Sub-Si;atio11"$~ {:11 _}.11.f3.-1_E<V:1:3.5 has-31$ with all c3q11ipm€:1t:s and II18v?'€?3Ifi£1v1&:';', em(:ij"(51'1«,,V__'i}¢§3:.i:3g and C()1Im1is$iOr1iI1g{§ czomieived .p't;:", 'ihrj E'}{}§,ifi(':£1ti§{}I1' "FE1e:r<;%f(>1'£-1 ii, CELI1I1{)'i, be szvaid, in ihx': facis '---f.m::§ r.jin>:..:f13';Ss:;:-}§j:2.«:'<va:%s of ibis {'.'.EiS(f'f i',ha?;', Q16 C§€ff:C:iS and ci<:fE<7:ie1'1cies f<3:;j11.d in t.§1£;i.,~;rf t:I%1:'a:: cie::~(":ume;;'.I1t.<:s otxgm. to have been i.r<:a'ted as mir}:3:' ii'1EE:'mi'i.is3:=3 or i:'r€g§:1§2::r§%§;.§€%$ :2<>"E. ;2m1<>;mi'i:'1.g;';' €10 méaitrrial {.§A£*2<i_;1i.i<: :1'.

WP 382 1 ?w :9/2010 I 8 E4. A1 2111}:-* {air-3. such 21 power is ve:=st"<:%<:E in the resp<:»r1d<;*.r11f:55 1.0 C§f3(?id€;', wh€:i4}1€e1' 'the: i1'1i'i:':11i'£.i{-".*,S h&1.\='€ 120 be §..1.'€*'d'{'f;'.£i 215$ 1'm":1_.(3r zmd t..her€:f(2:"€ weaixrad in ¥;h<:? feacts anti (:i1'L?u.111si.e1m:t€;%s; of i.?1t¥-<fa..s€«. II': is 1101; for tilts C<:»u1*t. to hold that: mess i11f1'.r111it.1e'§3 "xxre;*:m iri.it;.Tc§_i" i191» 4_ tlature anti £:.he1':":%f0re "U16: E{P'TCL -u'EIgl--".r..'i1 it} hva\?L-.. 'j.x='aiv_€%;:1 the j defecis 2-md ;.)'r0c:eeded wiﬂl a<:c:e p't:ai11_Cé'j ()f --1',fA}.c*,. V b_id'"iif1e pei.1't.ioner. In fach the ii111i.tT.éd._V:"$<:_0pe C')f\_'j'1.I:Ci_}j(7':i'E3_,I of ihzﬁ aci:ion of the §e5sp011denji__.s L1l}d€}T..fA\:j.'{.iCiCl_,226 (if - !h("3"€()I1S1;i['.1}.1iOI1 is confined to finclizlg ()'L1"fZ-'.?£:'hf3i:'xL1€13%-.Vt:1é 'éE:CfiC1'1 Q? the K-:sp{)nd.ents is 2.1.1'bitra.r_'y: LI2'3E'£¥21SOE}§G:i3iE3'.§iI"t{1'.'I:§,{1iE1ii'.'VVF{§'I' the pL1:*p0s<--: of 'a,s.:<;:<3:'1.ai111T:1§;*:'1';.e } :j':1€.~vé:.}:€ 'g_3;*()c_é_3-;~;s=§* a1<:<.>pé.éd by £1119 :'e:%s3p<:r1<:ie11i.s3 in hoIcii.I1g--.I:i1z1f;' V'Eia£:.._de:fef:i§; 'in 't.h.e: d0{:umem.s V-Vt';',1"f.':' material so as :0 {",'1'<,:9;=£'. "t'he cifféség (;=»£ peiit;i(>11er as 11()13~1'esp()I1sive, is I'eq1,14§.§1'e'ti {Q be éX.a_::11i::u:d"

_V £3.53 'is; '(7_Eé.*::n_f 111311': the ci(>::é:.zm(--::r1{':s~: and tihe 5:>i',aI1d 't,21}<;€I1. by 1,216" '1T§:":'S§Zr;(IIi_§i(§'£'i'f§;5$V,' E:h{)L1gI1 the :'es;3c>:1dt3:ni3 did not E1€}UC€f 21:16:86 defz-:?t:'f'Vs i.}é'£2= ci<:scun:<3:11.s. wheri '£.h.:3 [.€'('..h.I1Q c:(3t11.1:1ercia.I bids; W:*.r;'¢ 0p r§1'1£?.CI {>11 ?;9.Q?'.201G fe.11mx2e£i by the iipfjiliflg 0f price §'::_1':%%§ <2»? '£.w{3 :"e:~:sp{3:'.:.s;§W;% bids; "€i;'"hi) inst. Ehii'. q11211i.§yiz2.g "~~:'i:?{g:.:i1"<:ém€:£:1E:s :»;¥_4§_§3:.:§23;i<;*::§ E3': é.E'§s:=: ?'.'E?Z}{§é"r:1 {mi :1}? wE':<.>:z';s; ;'3e:':€.i.E:7{):::::=2;° wars; ai;:'1<'~?,, s.~:::'i3$::?«: :..1s:=:3'1.EE¥ €231. i(?,§.x€f}§.33.2.f§'E{} ::§.'e.2<% am ;::':<}2':'s,i":T':1<?::::%3a V jg ./ _. - ;;"/M' """" » .,<:~'M;"

WP 332 H2 3 gxzam I7 .1ei:ier c1a11:e£i 24.09.2010 aacicirtésseéd to the Pri:".1«:§ipal S<3£:i'€%i:21I"§,-* ti} Gcux-'€1*:1211<§11t'. Qf E{2'.1z"1'1.21.1,:3..1-123.. .Iﬁ)<%§.)z1.ri.x¥1e1'1t. <')§'§%ZI1erg};. E':.}:e;»:-<:._cie{e<:i:$ wezére bmughii 1.0 i'..hc;=: r1<:;:1,ict:: of the a'1.'11.h<§'r'i.t.ie$, t.h~::':1'e.2=;;"fi'>:V<;*";-' §1r;:f:ajled v€;r:"i§E(:e1i.ia>n of the axiiégziiiozu W215: made. 71116 rcés,§_§i}:1dQV'tii.é3'f7{§_i,1:iCE_ out {hat such an irreg111.ari1y h:/,1<i.<':"3'<»;=u'::.3.f; in ;{'ac:i."T c.7c;r11:r11'iﬂ.eVT:E.V in ~ sL1bmii1:ing the d()CL1Im':*nt.ss which to £316 dais on which Ii§§1} ~}~.:,1x§1icEéi'i w<"--§:*é pL1:"chaSed. "File ma1 __t.f3r' Boarci of {)i:rect<)1"5s of KPTCL. Of t'h':3 Bgard of £)irec1.ors held §i"n,'»'Ka,5 to K.r¢;~a,£: the bid of the peti*{.i0n.¢_r;* VV&§:'.'é§_Ei{."€;'.1 {he $ar":'1<é. It was deécicieﬁ to -'ierm tendetf. 'I.'.hey havzzt aésc) z*€so1ved"£'.g jilotice to the pei:ii..i0m3r in the light of the _Se1*i()i::~tsn €r:~3s5 21ni;Z giiaw-'i1,y of the iapsczr so as to afford an ()pp{§}i1t;:_iii}j {cs the...p€i.1ti.01"1er to expiain {ills reasmlss for $u.CE1 .1:;§p.s_€s b€f';::"§'i;a}<.1"r1g, 21 c1<;:c:i:=s'i0:1 4:10 biackiist: 'i'.h€H"§. It is *§,}i.1t31°6£.1{'{ti1"

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WP :s8:;.:7r 19/2010 18

18. A perusal} of the p1*c)c:<:--3e:c1ir1g~;s of 1.11:? 76" 1}'1m:':..i'r1g of t.h«=:

B{3E1If'{1 of }I}iz*a3e:'o:~s sf KP"I'CL heici on 2?/.O9.:2O.IVG--.__ cleariy dissclsses that. {his .E3G:.5,1rd has ca:'ef1.111y csoxzlsziciered "i;hc?=,-.4ifa_j1Ei%vx;':a.I1t. d0C121ne:3i'.sa rf3.fe:r're::% to above and has; c.<)me §'.('.*'.' 'I':'f1€;vT--Q{5t"3ti33L1v§§§{"J'ﬂ'_ Ezhaé they were E'ech11i.cai§y deﬁcéiem..2md--.i;.hc3:5f:f0;ié;" xbvi._c1''.()§7:1'.hé ; pet::'f:i.one'r had to bﬁ i,1'ea%:€:d ah T A'i10r1¥r§€sp.o:r1si*§e._. "z21f1c:§ ctonsequentiiy ctamceiied. This Ci_€§C~iSiO}f} hasici '£h<-§v~Vci€'€;:_ViV£'3"i'e:m. :11ak.ii'1g process adopted. c2um_c_>L be C_h21_mg:t:e:1j1;:<3é L;_n1*ea.s011ab1e, Lmfair 91" arbiira.1'y. Th-6? E72:1<,ﬁL i.i§,i;=r,i: 'cE£)cun'1€-:ni.s (:0nE,a'ineCi .=su(:h deficie;ncy=--§s }"1{3"i""'Ci1iSI)L1§i{:f(3;f _']T'h e.;;efere. quesséion of §I'€}E-'i{§iI}§_;" 21:1é:5;3p§;:1*{.jm':iiI3; £9 Lhﬁ if;---3i§:i.icV)'3fiét" in find 011": wh€§}1@r the dz'-:3c:L1_zt/1:3.11Vt::i-'_-«.cé':1ta'iv1fiéd_ -Silcth defﬁct. wauid not arise. Simiiarﬁg, \>a.rE1€th<j31*'v1;}t1§:d.¢)f'e;»£:15; shouid be i.g;:n::)rec1 {.1'ezit'.1"r1g {hem as minor 0:"'«wh'<3'f:h<::_r f4ii:€"c--Té,{};;=,<:I.s have £0 be t.1'€;é21i',c:d as :t1'121*a"r:1"'iz:-LL, is ?[Fji.§:¥ £m3.1i€s1"'i>u}131c:I'1 is crltireiy within '£'hr: CiiS(?I"E;?UOI] of the I"€".';"5[5C)E1€§<£;',:E';i3.." Mg).2--Aut.h0rit.y. At: 23.13}! I'E--1'i.€, this disr:1*€%i1i0:a. is I -,::éi»<:;:3"r;§'§T::§:ﬁi-.._&b§,*V 'x-"t.Q_':..:@ o£'.he.r 3121:': Uzm I1igI1e:s1. i'"u':1<:14i<3I.m:*3; of me: C:::::"}§£Jr23i:_i{ir1A,T.{ﬁe E3Q€:1§'d of I}ir€(:t,(:11'ss. Théf', E:3e::aa:'d has; £101. TL§'€?&1'['.€CE ii 21$ 9; :?'mVi:2?31" '$3.:-'r:}1r1.i<:;1E ir1'°€g;L1§z2.rit:}n in f221(':i'., {he (iei'e<:%; has: §,A§7t_%L__c%§f§"€:%€4 :3? :':;:'r1ci<?:m':1g.; £he:<9;s:% <i»:}€?:.1.:3'1<§z':i,::: I.:=,;;§aE}j; €i@§§.s::.i§:z2¥',.§ 23:3 <j2?}};%<:§'£{:s:'1 {"733}. ix? €:2?:§«:::;3n €10 $u::E1 am ;air_%§.§{§z'1 {sf iiiéz E§<i:2m:§, .1? ) ,' 3?"

W? 382173 19,r':2o'1r:> 20 such i:ec>h11i:',z:11 anci 1niz':{::r €§f.",f€(?1.. in E-3'L1.Ch c:i,r(.:u.;"11sfar1(?es. 'the Apex, Couzrt. held :1h21"{. the Tender C{)11'1ZI1ifi',&'.f;', was _fL;.:3-Lifiaad in ign0r1'11g th<--:*. te<:h.nica11 dc3§ect.. _p:aI't:i{:L:1az'1y when it".€$*21$"--V§i'1vv.'t.he inieresi. cf the au.t,horit:y moi to :'£:;'ec:'i, the? s2z'id--'..'1§ii.d;A.V€i?¢i.'c:h.,Fpaxeisé the hig'hes't and {hat mo, 21§1',e'r {,3.:1::i:1g§ E?.'i'}'L££'}(Zv1'§:?~'I'iv'.i' CiiLI.t:iQI§.'Vb_*Vg . making f'1.:rt.he.r veriﬁ.caiioz1 from i'.11e"'»bai-1, k;' I

18. The facts in {he preSé'31Vi'f"» <::ase ' .r«1r1Ei[.V-Zthé; natu1'e Di' d(>:::un'1<int.s and the .'a7a,~i=u.re on 't4VIVié:VAVV}3211"t of the petitioner are izotaily dii'fe'1'é:1it, ';:1i<:=fe_.§;é1fi;:cuE;ar1y, this Court is rww cailed up§21";'~€..Q"_'5;i£'. ii} jp1d.g§'ina=:.1'1:['~<j":fer "the: discmiion em-::r<:is<-3d by the: 1*<és;V3':>:m.=r:r1t¥%§i,'1t1*1t5;:7§i;i<%e3 inﬁeztiixzg to the <:o11ciusi0n that the Eapse xvas a-3r'§c3€.:1s :39:-Aid 1101 be ignored and warrzulied an a_ct.ion"t<>"f:1f<~3;r1*£: --._1ht:" bid as I10r1«F€*Sp0I1SfV€ requiring 'V ' Q;/,1Iv-i%ii€=1Ié;11.io:1. ~ ..... .. v ' 2:9," «JAS:;§1'i:arE;§',--«.i;1 KADEHAIYA LAL AGARWAL vs UNION' 035* 3: --~ {2002}6 SCC 315. the Apex Cour? has fozmd 'Lhaé. ::1G§:z}1aEiy the Court wauld be :'£:'§11c:i',ant, 1,0 iI"Ei',f31<°'.-='f31'1(3 in » ri121i'ii.ﬁ:*5; sf GO'5.--*'€.'*,I'I'1I}"1{;"i}"}i, <:011t:'a<',i.&; CXCf;'.§3i, '~2x4-"h€:'"a ii, 55%; £'<>z.:m:i {:0 be i.;:E1E"{':EiE3{}§'1.E§.b}.f;?p a:"§)iE.:';1:'}?, mz~f:121§id€;"t <3? is»; 3:": d.isré:g21:'e:§ {bf 2112-:::.':{iz42.'i.:::*j; g:}m<;:e:it,:..:°:3s-;s,, In ihg s:;z31i:'E <:z;1;;<:~t:'=: ?;'.<;=:*:s:§m'€:' :2': his i,.eé:1€.%é;3:' :19:-:%'£' €31.12' '£'.h€: m:;1é.% :}£E'?:3::Y3.<i 3:2}; E2.im, as; 2:§s;=;<} {:<;%:°i.2;2i:': E°{f%}:3i{{"3§5u if w1>:s8:2;7-1£a,i2{}30 21 the ter:de1' was ﬁr:aIi:.seci in his fexvotu" withizé. 21 ;)resC:'i'::sed pericsd' The Apeéx Camrt'; éaiiixlg note €31' the Vf-zici. '$1.211; bu:"e2.1u(:1'a'I'.i<: dstlziy being 21 I'1{}'{'.O}"i{§L1S fax;-'£ a.r1::i. cieiay"fiif1a1Iisi:1g t.e1"1de1.'s woulci izause Iazlrdship to the '{e:%;':de1'e:1i_ 'if V21, 'ti23,i*d.éji:eAti'_ bL1§3'iI']f3SS'f}'18._I1 made 311 ai'Lz'a<?1.iVe 0E7fe'1'-off (:{)r1{:eS§§si..r'm2iivfates; ifj {he iez1de1' were to be finaiised W-'.iE.h;L:in net be Said that the rates 0{i'e'1l<=:§" v\§€:1'e A:'.~:':,1§:_:_}'e-:1:§ (i'{§titii{,:iez1s. 'it. thereI'<>1'e, held that thexje was "01~.2;rbi{1'e1ry on the part of the erstwhile the lowest of'fe1' {)ft.he i';'.e:'1derer. 'I'hee<1'efc>:*€':V§V'£i}fé'i¥£% no app1i(:ai'i«:>'n €10 {he facﬁze 33%' '<32.-1se:m .1

20. S1A111.i.12f.3'1.x',_ .133. '{:he: ease of ZENIT MATAPLAST PRIVATE iIM I'r.EI5 .VS'._STe$ié'E or MAHARASHTRA 3: OTHERS .- ':':'-CC 38'S;.wf_h_e't'ei13 it is helci that {he acziﬂiozi of {he S'£,a"£.e ~:af1'L:i _ its '«j1';;'3'éi*1:_r11e13i',a.Ei'tieS ShOLI§1Zi be fair, bonaﬁde, r10n~ c:EiS'<:1-iirxegi:'1;ii;<t2_:°y;;é>;.i'1ci :.::1bia&;e{i§ has no a;:>pii<:a'1.i(>r1 to 'ithtaz i'ar;>i',s of the 4§:e1'e:3Vez1i,'"ea1Sey The feicfiss in the 5_;23.id Cage pertairleci {(3 {he z:sp:;;1i{:ai.§"or1 :1'1z::,de for a1.10t:m<~>::11. of land to the iviaharashtra "E3":§31.§'5§?;.I7§£iE E.'}e2ie§{>§§r:1e:1i:. C<):"g}<§:"::'H£.i<3:':. "§'h.e s5;,1:':'1e has; r:<>'E.E1i:1g;§ 1:0 " -~d§<} wiéh 'ihe :ar;%"£:i::>:'1 é'.}':;1':' ::§':z:§Ee:1;.§e{% E3': {hie Wm. §}€f{i'ij§{§I"L ss *5/y WP :3s521:?--123/201.0 :22

21. S1'I1'1.1'.Ia.rE.y., ihéf j1.1.c§g_;f111eI1i, of t'.h€% E3{:smI3ay' High Cmxri. on which (:0r1s'ir.:i€1'z»1b§€ reiiance is; 3¥,::1C€d 13$ ':1h<1*. Ie21I'm-xi-._S€:1i0r F v V .

C()m':5el for the p€i§,i.i.i(}I§{fI' has no app1i(':at..ioI1 E0 the'4'f§i{:'f;'$f3'.,(,}'§7."§h(f pmsezlt case' In the Said caszzz, f§'i€ p€ti§.iC}I1€-$1":tf3I1dE§1'éI--»"

submi1'.t.ed his bicf through 'the p<>\x;e£" (3--§ ai,*é'_4()1"i1f3):f'-£§:(?C{)1i'C§iiI1g..tdj f.h.f3 {Grin pI'€SCI'ib€d. The bid was Uri'-1,_}iAic.,g;0E;iid_ i.hat the powesr of att,Ca'I1.ey was 11V0-1, i'1pta1'iicr1_. ' he Eﬁﬁiiibaisf }--{;'g;h Cetmri too}: meta' of 1.11:: fact ﬁhatf"t'h'€t«.__1endé1'erfHbAc:if0:*e ii: had s1.:b1'm'.iteé ai,t.est.ed {1'L1{f "{":(")1§3C\f.€}'1t"_.{§':*.'EL' }p($Vw:<§r.»(.)f. ai'.I'.orI1ey which was notarized along wi¥..h 'tj.i*iV€i"'Z;iiféi é1::{€§__ ilir? had not been de:*;(:iar€d as,.13.0115;j:*'§3se;;,}01j.'€=;ix%~:;§ ff:_e_§' féi;L:1§. of originai §)<)'w€2r af atiorrléy duiy i.1:é.{&:f'iI2ced';4vVV_Th_c-C:;1,:'1'f: also {oak I10'{.6 of the fact that. t.hL« respo'r1Ci'{:ff1'1;+é11;?_i}I*i~<?:3<i'ty had d€Cid€c§ to Call upon E\/I/s.(3r_'EL , s't2b;1;.i.i.AA'-.§.b'1'i0-- ()1'ig§z321I Power of AE'i1.0rI1e3y duly z1c;t,2;:t5--i.fz<:d' zmd "f;:?.;f;j}_ité.ed to r§2c:'{:if}; the ciefects, pursuam, .\5~'1'1«'?i~,'1"<'3=f3i}' r, xi-Sn-'€3'I1 5.:ub1Hi§:'1,ééd §'.t1(-.4? 0I'ig:§;:1aI Power 91" E&£;1',0:"1T1€: 1' d1;z1y "z2{>i::1:'i;é.@€§fgtgfazif}:s:£ft.%{ic:c1 i.§'I<;% Said {1t:*.fi(:i€11c:y. In 'the ?:2a£:kgI'01..1I:1c§ of f:3c%{,§:+g--,'TVi,.}f1:: Bo1'3'1§;>:;i.y ffigh C0ur'¥; heid E;hai". a(:§,.ic:«n 0f the "._'Eti§i'l'1£}}{~§i§»'A':_ in 21EE<>wi:2g E'~J1;':LG'I'Z_.{ fiat: E"e::?;.i[y Eihég d€:ﬁ<:ié:%m:}-' in v3"<%s§;i}'c:;:'£. 2:3? m3'£.a3°§.;£€d E}(}'W€fE' <7;§° A£,i.{>2"m>,:g zemrzf s:"§§fE1}--'EE3§,§ E:h<% f:'$é."z§'§'E{f'

-- §§k*:%§,'1E;':f§iZ ééf} %jh.<? §;_i}€T'.i.§?;i€}E'1§':E" %3::%§?<m5. ii :<suff:?:"s:%{;§. f':"s3:'3': :»;.:z°bi1,:"2:§.z.'§:':é:=5:;5:§ ané *»;?§<i:E;::%;i"2*<% 9? 2-§E""'i.§{f.'§{'i* M» ~:;.>§" ¥;§.'1.<-? {kjéiiiféi§.i.¥..§ii€'}2E. '§'§":s;% §E3<é'£.:is WP :3sa21:r-1s.>/20 :0 23 i1'1x-*(3iv€r:i in the said (',E1Sf';'. are ::iiff'e.rent. fm1"1'1 the ;3'r<:sc:ni: (12156 as:

iiiaczrﬁ is no 5-:;uc::h disC:"iI11i11£1*{i0n er a:'bit.r21.1"y acr't'.i::31'3 «:}'z'3.-"'i.E'1e 92.111, 0? the I'{i',SpOI}d€3I}i.S in $31.16 prtrsem. case.

22. Si.n1i121r1y, 1116 other judgmentss 011 VVh§{',VEf1' "1'}:-1.6 C1t):.14I1:;<éi--«-{gr the: pé:t1'=;.1'0ner has piaced reliamctef in fizz? 1<;e1s:5é:--.(jI"--STATE ?)F ; PUNJAB vs NESTLE INDIA LTD. - {;é'Q(i¥i3;§ BI!-IAR vs KAZLYANPUR C}i21v£E3VNT:I$'£'I). §V'{zo1a}E3'v_:sVé§' 'rA*fA' CELLULAR vs UNION of IN1)IAv:.--} -.('19'$4}S "sec NAGAR NIGAM vs AI =.3 82 and POPCORN ENTERTA1N£vIENjI;V.*V'S have no bearing an the . V

23. the judgnlerlt on which the 1<-32:1I'nec:tE Senior C::)u'11séé'E .;1§_>}jé':;:1'i1ig far ihe reS;3o11dei1€,s has placed fe1ié3f'1C:?,..LVc:0.nsisi,<:i1i.}--y---lay ciown the Wei} esmblishecl pri:r1{:i.p1e of yiezxxi pe_:.1*':.;,1i.I1,:f4I';.gif; award of c:011t.;"aCi,, £:1(?C€7p'{.311{',(i' G1' fezrzders and $.13? ésxtﬁné'ji;;r:1i.bi21I review. The largt-31' p1.1bi}'.e:: iI1f.€?£'E3S?;. ilas £10 be kepi. in "'i-?.iEf'g'V 32153 in the E1bS€I1(3€ of ihe €X(3E"'C.E§S€? of powégr for (3{}H€1'«i,€E'E1§ pi.:r;}0sc xx-*ii.h ;,:lt';e1*ior mesﬁive s§1<:rw1"11g favcnzﬁism, 31131109 or :11aia:fi(ie i'z1'{.e1'E'e1'e:'xCr:~=. <)fi.I"1£-:-: C()'{.E§'§I 312-22; 110: <7:z1}.ie€§ 50:: E3 Miézaz: <.?2'~:§;<;é 9;' Rzmagrrm EQESENQ BGARB '$55, as.

i3'§'§ES'i"'E:¢m§'€'}§'S -« {RG33 ISCC L i,E::::;é 37'§§}€i};. {If«:.>zsré'.. E"::=.::~,s ha:=§(§ §.E':;3;£:

;

WP 38217- 19522019 214 evc3.n if some deflest: is found in the. u]'i'.1'n1ai'£: de(:i:~3i.cm 3;::ts::11,i11.g in c:ar2{:e§121%'i.c3I1 {bf {E163 auction. the Caurt s'n0u1<:i c3x:%i*<j.i.se iis

1. V' ~a.1"1«:§ disc:I"€tioI12:1t'y power ur1cie1i' A.ri.ir;3e 22.6 Wii'.h gI'r3aI'§. "'2 4' Cautigyn and s§10u.[Ci €X€;',1'(_',iSf3 it only in fz':ri.i1€3,*a'11c:eT <jf' 'gi:T1,1:b§€{t 4_ inierem. All oihel' decisions oiled by 'Ej§";(;'- 1<'E'.E1I~:'I}{"3{i' Sciigiof vC:cmi:s<31' ~ for the res'pe'r1dent.s in supp0i*t: c3'§°f.he S--:«1_r":1.t3. ;3'rc~:{)'e§5i'i;iQn mgardizig p()\W:1'S of the Couri'. ;z_1§'d§31* 1--'s1'.tji::I.e. 226 i.Ii.".i.htE'~I1i}:1{.'il€%1"CI;

jud.ici.a1 I'f3\----'i(:'W' of Sucrh 219110135 Qi7.i:f1'L"._ai3_i.h()ri1.i€s._

24. Therefore, on :7a1:'efii1;_C:(;n$i§c'rati'GnV"111°the entire ma£'eria1Es on record. e1nd_i1i f,i1e Eighi. Q'i' ihr; 'ru1--i.:1g,s 'zzﬁferreci £0 above, I do net find anjj':tr§Qr1a E231' i_r*1'é<«;'rFf<3:'c:nc:Vé by {his CoL1:"t in €3Xf;"I'C':iS€ of the W1'ii~.Ju~I'iSC1i§1f1v3'fx 3;I.'i1§i'€1T4 A1"'[1}'C:1€ 226 of the Ccyrzstiuxtioxl of I'I1di3.._ _E~i<311t:%:, theff$rii,";}éti%',ion is dism:is:~3é:d. Séfé EEEESE KK

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