Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 30] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in Income Tax Rules, 1962

(1)Subject to the provisions of rules [* * *] 38 and 48A, the notice of demand under section 156 shall be in Form No. 7.