Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 6 May, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-401
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2309 OF 2010
Echjay Overseas Trades Pvt. Ltd. And 2 Ors. ....PETITIONER
V/S
Mrs. Rajendra, Director Of Income Tax-ii ....RESPONDENT
(investigations) And 3 Ors.
WITH WRIT PETITION NO. 122 OF 2009 Echjay Industries Pvt. Ltd. And 7 Ors. ....PETITIONER V/S Rajendra And 2 Ors. ....RESPONDENT Mr Nitesh Joshi a/w Mr Vishesh Malviya, Mr Bhavin Shah and Mr Tejas Popat i/b Rashmikant and Partners for Petitioners. Ms Sushma Nagaraj a/w Ms Sakshi Kapadia for Respondents-Revenue.
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 6th May, 2024 P.C. :
Arguments are concluded. Judgment/ order is reserved.
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