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Supreme Court - Daily Orders

M R Ajayan vs The State Of Kerala on 26 September, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

                                                 1

     ITEM NO.32                         COURT NO.16                 SECTION II-B

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18482/2023

     (Arising out of impugned final judgment and order dated 10-03-2023
     in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
     Ernakulam)

     M R AJAYAN                                                     Petitioner(s)

                                                VERSUS

     THE STATE OF KERALA & ORS.                                     Respondent(s)

     (FOR ADMISSION and IA No.106830/2023-PERMISSION TO FILE PETITION
     (SLP/TP/WP/..) )

     WITH SLP(Crl) No. 7896/2023 (II-B)
     (FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
     FILING O.T.)

     Date : 26-09-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)            Mr. D. K. Devesh, AOR
                                  Ms. Snehal Uday Kanzarkar, Adv.
                                  Mr. Shailja Nanda Mishra, Adv.
                                  Mr. Upendra Pratap Singh, Adv.
                                  Mr. Harsh Singh Rawat, Adv.

                                  Mr. Deepak Prakash, AOR
                                  Mr. Kamal Singh Bisht, Adv.
                                  Mr. Pawan Kr. Dabas, Adv.
                                  Mr. Raneev Dahiya, Adv.
                                  Ms. Shruthii Srivastava, Adv.
                                  Mr. Nachiketa Vajpayee, Adv.
                                  Ms. Divyangna Malik, Adv.
                                  Ms. Vishnu Priya, Adv.
                                  Mr. Shyam Nair, Adv.
                                  Mr. Rahul Lakhera, Adv.
Signature Not Verified
                                  Mr. Vardaan Kapoor, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.09.26

     For Respondent(s)            Mr. Deepak Prakash, AOR
16:06:14 IST
Reason:


                                  Mr. Kamal Singh Bisht, Adv.
                                  Mr. Pawan Kr. Dabas, Adv.
                                  Mr. Raneev Dahiya, Adv.
                                 2

                   Ms. Shruthii Srivastava, Adv.
                   Mr. Nachiketa Vajpayee, Adv.
                   Ms. Divyangna Malik, Adv.
                   Ms. Vishnu Priya, Adv.
                   Mr. Shyam Nair, Adv.
                   Mr. Rahul Lakhera, Adv.
                   Mr. Vardnaa Kapoor, Adv.


                   Mr. Nishe Rajen Shonker, AOR
                   Mrs. Anu K Joy, Adv.
                   Mr. Abraham Mathew, Adv.
                   Mr. Alim Anvar, Adv.

                   Mr. Amith Krishnan H, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 7.11.2023.

In the meanwhile, the parties shall complete and exchange the pleadings.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)