Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 26 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
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ITEM NO.32 COURT NO.16 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18482/2023
(Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
Ernakulam)
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and IA No.106830/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
WITH SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 26-09-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. D. K. Devesh, AOR
Ms. Snehal Uday Kanzarkar, Adv.
Mr. Shailja Nanda Mishra, Adv.
Mr. Upendra Pratap Singh, Adv.
Mr. Harsh Singh Rawat, Adv.
Mr. Deepak Prakash, AOR
Mr. Kamal Singh Bisht, Adv.
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Ms. Shruthii Srivastava, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. Vishnu Priya, Adv.
Mr. Shyam Nair, Adv.
Mr. Rahul Lakhera, Adv.
Signature Not Verified
Mr. Vardaan Kapoor, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.09.26
For Respondent(s) Mr. Deepak Prakash, AOR
16:06:14 IST
Reason:
Mr. Kamal Singh Bisht, Adv.
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
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Ms. Shruthii Srivastava, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. Vishnu Priya, Adv.
Mr. Shyam Nair, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Vardnaa Kapoor, Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Abraham Mathew, Adv.
Mr. Alim Anvar, Adv.
Mr. Amith Krishnan H, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 7.11.2023.
In the meanwhile, the parties shall complete and exchange the pleadings.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)