Supreme Court - Daily Orders
Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 19 February, 2025
ITEM NO.9 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).18570/2017
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 09-03-2017
IN WPC NO. 477/2014 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI]
CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS. PETITIONER(S)
VERSUS
GOVT. OF NCT OF DELHI & ORS. RESPONDENT(S)
WITH
SLP(C) NO. 19267-19270/2017 (XIV)
SLP(C) NO. 18576-18577/2017 (XIV)
SLP(C) NO. 3816-3821/2018 (XIV)
(IA NO. 27103/2023 - CLARIFICATION/DIRECTION
IA NO. 83636/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA NO. 27094/2023 - INTERVENTION APPLICATION IA NO. 83638/2017 - PERMISSION TO FILE LENGTHY LIST OF DATES) Date : 19-02-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA For Petitioner(s): Mr. Fuzail Ahmad Ayyubi, AOR Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Mr. Hasan Raza Khan, Adv.
Mr. N. Rajaraman, AOR Mr. Sumit R. Sharma, AOR Mr. Raj Bahadur Yadav, AOR For Respondent(s): Mr. Md. Rashid Saeed, AOR Signature Not Verified Mr. Vivek Sarin, Adv.
Digitally signed by GEETA JOSHI Date: 2025.02.21Ms. Divyanshi Singh, Adv. 18:52:00 IST Reason: Mr. Satish C. Kaushik, Adv.
Mr. Dhruv Dev Gupta, Adv.
1Mr. Vikram Singh, AOR Mrs. Arundhati Katju, Sr. Adv. Mr. S.k. Bagaria, Sr. Adv. Ms. Shristi Borthakur, Adv. Mr. Vibhav Srivastava, Adv. Ms. Ritika Meena, Adv.
Mr. Sharad Kumar Puri, Adv. Mr. Sachin Dubey, Adv.
Mrs. Pinki Aggarwal, Adv. Ms. Ashita Arora, Adv.
Mrs. Priya Puri, AOR Mr. Shreekant Neelappa Terdal, AOR Mr. K.m.nataraj, A.S.G. Mrs. Swarupama Chaturvedi, Sr. Adv. Mr. Mukesh Kumar Maroria, Aor, Adv. Mr. Devashish Bharukha, Adv. Ms. Rekha Pandey, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR Mr. Biju P Raman, AOR Mr. C. K. Sasi, AOR Ms. Meena K Poulose, Adv.
Mr. Upender Thakur, Adv. Mr. Manish Vashishtha, AOR Mrs. Vishakha Thakur, Adv. Mr. Yasheshvi Vashishtha, Adv. Ms. Akshita Nain, Adv.
Mr. Abhishek Kaushik, Adv. Mr. Saket Jee, Adv.
Ms. Bhawan Piplani, Adv.
Mr. Ravindra Sadanand Chingale, AOR UPON hearing the counsel the Court made the following O R D E R SLP(C) NO(S).18570/2017:
It is noted that the petitioners herein viz., Cable Operators Welfare Federation (India) and others were not 2 parties before the High Court. They have directly filed this Special Leave Petition assailing the order of the High Court.
We do not think that this Special Leave Petition would call for any consideration as such.
Hence, this Special Leave Petition stands disposed of.
Pending application(s), if any, shall stand disposed of.
SLP(C) NO(S). 19267-19270/2017 AND 18576-18577/2017:
It is noted that these petitioners were not parties before the High Court.
In the circumstances, we do not think it necessary to consider these Special Leave Petitions any further.
The Special Leave Petitions are hence, dismissed. Pending application(s), if any, shall stand disposed of.
SLP(C) NO(S). 3816-3821/2018:
List on 26.03.2025.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) 3