Central Information Commission
Mrsushil Chauhan vs Mcd, Gnct Delhi on 25 May, 2015
CENTRAL INFORMATION COMMISSION
August Kranti Bhawan, Bhikaji Cama Place,
New Delhi-110066
F.No.CIC/YA/A/2014/001721
Date of Hearing : 25.05.2015
Date of Decision : 25.05.2015
Appellant : Shri Sushil Chauhan,
Delhi.
Respondent : Public Information Officer under RTI
Executive Engineer-(M)-II / West Zone, South Delhi Municipal Corporation, New Delhi.
Information Commissioner : Shri Yashovardhan Azad Decision This is an appeal dated 16.06.2014 filed by Shri Sushil Chauhan against South Delhi Municipal Corporation , New Delhi relating to his RTI application dated 25.02.2014.
The appellant Shri Sushil Chauhan through e-mail dated 20.05.2015 informed the Commission that he has received information and that he is withdrawing this appeal.
In view of the above, the appeal is dismissed as withdrawn.
(Yashovardhan Azad) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(B.D. Harit) Deputy Secretary & Deputy Registrar Copy to:-
Public Information Officer under RTI First Appellate Authority under RTI Executive Engineer-(M)-II / West Zone, Superintending Engineer-II / West Zone, South Delhi Municipal Corporation, South Delhi Municipal Corporation, West Zone, Zonal Office, West Zone, Zonal Office, Vishal Enclave, Rajouri Garden, Vishal Enclave, Rajouri Garden, New Delhi-110027. New Delhi-110027.
Public Information Officer under RTI Shri Sushil Chauhan RZD-29-A, Nodal Officer - RTI Section / West Zone, Pratap Garden, Uttam Nagar, South Delhi Municipal Corporation, New Delhi-110059. West Zone, Zonal Office, Vishal Enclave, Rajouri Garden, New Delhi-110027.