Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(1)As soon as may be, after the date of commencement of this Act, the Government may, by notification constitute a State Level Authority to be known as Telangana State Heritage Authority (TSHA). The Authority shall consist of the following members:-
(i)Chief Secretary as Chairman;
(ii)Secretaries of Tourism & Culture, MA&UD, Education and Finance as members and
(iii)Director, Archaeology and Museums (hereafter Director, Heritage Telangana) as Member Convenor at the State Level;
(iv)Further two experts from Archaeology, Heritage, History background will be co-opted