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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1I) in The Karnataka State Universities Act, 2000

(1I)There shall be established the Mandya University, Mandya of unitary in nature with head quarters at Mandya and territorial jurisdiction extending over the Government College (Autonomous), Mandya.] [Inserted by Karnataka Act No. 15 of 2019, dated 2.3.2019.]