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State of Maharashtra - Section

Section 27 in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

27. Repeal and savings.

- On the commencement of these rules -
(a)the Bombay Cotton Ginning and Pressing Factories Rules, 1925;
(b)the Central Provinces Cotton Ginning and Pressing Factories Rules, 1925;
(c)the Bombay (Vidarbha Region) Cotton Ginning and Pressing Rate Fixing Rules, 1958;
(d)the Bombay (Pre-reorganisation Bombay, Saurashtra, Hyderabad and Kutch Areas) Cotton Ginning and Pressing Rate Fixing Rules, 1958; and
(e)the Bombay (Hyderabad Area) Cotton Ginning and Pressing Factories Rules, 1959;
shall stand repealed, except as respects things done or omitted to be done before such repeal.[Form A] [Forms A to J were added by G.N. of 6.3.1965.][See rule 4(1))Application form for grant of Licence