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[Cites 0, Cited by 0] [Section 3(9)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(9)(d) in The Punjab Land Revenue Act, 1887

(d)the [ - ] [The words 'Zaildari and' omitted by Punjab Act 27 of 1964, section 2.] village-officers cesses; and