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Central Provinces And Berar - Section
Section 18A in C. P. and Berar General Clauses Act, 1914
18A. [ Substitution of certain designations. [Added by Bombay VIII of 1958.]
- Whenever an expression mentioned in column 1 of the table hereunder printed occurs in any law for the time being in force in the Vidarbha region of the State of [Maharashtra] then, there shall be substituted therefor the expression set opposite to it in column 2 of the said table, and there shall also be made in any sentence in which the expression occurs such consequential amendments as the rules of grammar may require.]Table| Col. 1 | Col. 2 |
| Deputy Commissioner | Collector |
| Assistant Commissioner or Assistant | Assistantor Deputy Collector |
| Commissioner of the first grade or second grade |