Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] Dadra And Nagar Haveli - Subsection Section 102(i) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (i)any other matter, which the Administrator may deem necessary for the proper discharging of the duties of the Ombudsman.
