Section 32(2)(r) in The Bihar Public Irrigation and Drainage Works Act, 1947

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(r) in The Bihar Public Irrigation and Drainage Works Act, 1947

(r)to regulate the grant of remission of cess when the supply of water from any public irrigation work is insufficient for the lands entered in a register with reference to such work.

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State of Bihar - Subsection

Section 32(2)(r) in The Bihar Public Irrigation and Drainage Works Act, 1947