Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 57(1)] [Section 57] [Entire Act] NCT Delhi - Subsection Section 57(1)(f) in The Delhi Development Authority Act, 1957 (f)the terms and conditions subject to which user of lands and buildings in contravention of plans may be continued;