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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Assam - Subsection

Section 104(c) in Assam Co-Operative Societies Act, 2007

(c)any officer or custodian who willfully fails to hand over custody of books, accounts, documents, records, cash, security and other property belonging to a co-operative society of which he is an officer and custodian, to an authorized person; or