Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Telangana - Subsection Section 119(2) in Telangana Panchayat Raj Act, 2018 (2)No person shall, without lawful authority destroy, pull down, or deface any such name or number or any number assigned to any building in any such area.
