Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1)(f) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(f)Liability for works admitted by the Commission after the cut-off date to the extent of discharge of such liabilities by actual payments; and