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State of Uttarakhand - Section

Section 52 in Ras Bihari Bose Subharti University Act, 2016

52. Status of assets/liabilities on dissolution /de-recognition.

- All assets and properties including permanent endowment fund, general fund or any other fund & also the liabilities of the University will belong to the proposed Trust in case of dissolution of the University under any clause mentioned herein above in the Act.