Section 11(4) in The Legal Metrology (Approval of Models) Rules, 2011
(4)[ The Director shall cause the model approval certificates issued under section 22 of the Act to be published on the website of the Department.] [Substituted by Notification No. G.S.R. 823(E), dated 6.11.2019 (w.e.f. 1.3.2011).]
