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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(i) in The U.P. Scheduled Commodities (Regulation of Distribution) Order, 1989

(i)Submit periodically abstract of Register of cards and fortnightly return of sales, in such form as the District Magistrate may require;