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[Cites 0, Cited by 48] [Section 185] [Entire Act]

Union of India - Subsection

Section 185(1) in The Electricity Act, 2003

(1)Save as otherwise provided in this Act, the Indian Electricity Act, 1910 (9 of 1910), the Electricity (Supply) Act, 1948 (54 of 1948) and the Electricity Regulatory Commissions Act, 1998 (14 of 998) are hereby repealed.