Section 12 in The Kadi Sarva Vishwavidyalaya Act, 2007
12. Board of Governors.
(1)The Board of Governors of the University shall consist of the following members, namely:-(i)the President, who shall be the Chairman of the Board;(ii)two representatives of the Executive Committee of the Trust;(iii)the Director of the University;(iv)two Deans of the University, by rotation, to be nominated by the Director;(v)the Secretary to Government (Higher and Technical Education), Education Department, Government of Gujarat, ex-officio;(vi)three experts representing other disciplines such as finance, legal, management, humanities, to be nominated by the President; and(vii)two representatives of the Industries, to be nominated by the President.(2)The Registrar shall be the Secretary of the Board.
