Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(4) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(4)The power to make rules under this section shall be subject to the condition of previous publication in the Official Gazette.