Chattisgarh High Court
M/S Jindal Steel And Power Ltd vs Commissioner Customs, Central Excise ... on 19 February, 2018
Bench: Prashant Kumar Mishra, Ram Prasanna Sharma
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 127 of 2018
M/s Jindal Steel And Power Ltd A Company Incorporated Under The Companies
Act, 1956 Having Its Office At Kharsia Road, District- Raigarh, Chhattisgarh. Thro
Vice President, Finance And Account R.P Agrawal Aged 53 Years, S/o Late Shri S.
N. Agrawal.
---- Appellant
Versus
Commissioner Customs, Central Excise And Service Tax, Bilaspur Central Excise
Building, Dhamtari Road, Tikrapara, Raipur, Chhattisgarh. 492001, District :
Raipur, Chhattisgarh
---- Respondent
For Appellant Shri Raja Sharma, Advocate. For Respondent Shri Maneesh Sharma, Advocate.
Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Ram Prasanna Sharma Order On Board 19/02/2018
1. This is an application for restoration of TAXC No.137 of 2016, which was dismissed for want of prosecution vide Court order dated 16.01.2018.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and TAXC No.137 of 2016 is directed to be restored to its original number.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Ram Prasanna Sharma
Akhilesh