Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Chattisgarh High Court

M/S Jindal Steel And Power Ltd vs Commissioner Customs, Central Excise ... on 19 February, 2018

Bench: Prashant Kumar Mishra, Ram Prasanna Sharma

                                                                                 NAFR

             HIGH COURT OF CHHATTISGARH, BILASPUR

                                MCC No. 127 of 2018

    M/s Jindal Steel And Power Ltd A Company Incorporated Under The Companies
     Act, 1956 Having Its Office At Kharsia Road, District- Raigarh, Chhattisgarh. Thro
     Vice President, Finance And Account R.P Agrawal Aged 53 Years, S/o Late Shri S.
     N. Agrawal.

                                                                          ---- Appellant

                                       Versus

    Commissioner Customs, Central Excise And Service Tax, Bilaspur Central Excise
     Building, Dhamtari Road, Tikrapara, Raipur, Chhattisgarh. 492001, District :
     Raipur, Chhattisgarh

                                                                     ---- Respondent

For Appellant Shri Raja Sharma, Advocate. For Respondent Shri Maneesh Sharma, Advocate.

Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Ram Prasanna Sharma Order On Board 19/02/2018

1. This is an application for restoration of TAXC No.137 of 2016, which was dismissed for want of prosecution vide Court order dated 16.01.2018.

2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and TAXC No.137 of 2016 is directed to be restored to its original number.

                   Sd/-                                            Sd/-

                  Judge                                           Judge

             Prashant Kumar Mishra                        Ram Prasanna Sharma




Akhilesh