Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 75 in Rules Regarding Returns of Establishments 75. Remarks................................................................................... Chief Municipal Officer .............. MunicipalityForm 7[See sub-rule (4) of Rule 51]Statement showing the expenditure of the Municipality in Madhya Pradesh for the year ending 31st March, 19...............................I-General
