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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(10) in Punjab State Electricity Regulatory Commission Tariff Regulations, 2002

(10)Plans, both short-term and long-term, for rationalization of existing manpower in furtherance of the need to link tariff adjustments to increases in the productivity of manpower resources and improvements in efficiency through scientific engineering resources management so as to safeguard the interests of the consumers.