Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 68] [Section 83] [Entire Act] Union of India - Subsection Section 83(2) in The Representation of the People Act, 1951 (2)Any schedule or annexure to the petition shall also be signed by the petitioner and verified in the same manner as the petition.