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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Karnataka - Subsection

Section 54(4) in THE ATRIA UNIVERSITY ACT, 2020

(4)The annual accounts, the balance sheet and the audit report shall beconsidered by the Board of Governors at its meeting and the Board of Governors shallforward the same to the visitor and the Government along with its observation thereonon or before 31st day December of every year.