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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(i)to move the State Government to release funds to the Universities, both Plan and Non-Plan, at such intervals as may be found necessary, on the basis of the decisions taken by the Council;