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State of Rajasthan - Section

Section 14 in University of Udaipur Officers (Conditions of Service) Rules, 1976

14.

If the University decides to relieve an officer not confirmed in service, one month's notice shall be given to him or in lieu of notice shall be paid salary of one month:Provided that no notice of discontinuance shall be necessary in case of (i) appointments for specific periods and (ii) appointments against leave vacancies.