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[Cites 0, Cited by 0] [Section 42(5)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(5)(i) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(i)The Chief Inspector will participate in the meeting of each Case Committee at least once in a year.