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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Gujarat - Subsection

Section 60(2)(b) in The Maharaja Sayajirao University of Baroda Act, 1949

(b)it shall be referred to the State Government if it relates to a matter specified in clause (2), and the State Government shall after making such inquiry as it deems fit (including giving an opportunity of being heard where necessary) decide the question and its decision shall be final.]