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[Cites 0, Cited by 0] [Section 62KH] [Entire Act]

State of Jharkhand - Subsection

Section 62KH(2) in Bihar Factories Rules, 1950

(2)It shall also include information on the quality and quantity of gaseous waste discharged through the stacks or other openings, and arrangements such as provision of scrubbers cyclone separators, electrostatic precipitators or similar such arrangements made for controlling pollution of the environment.