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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)report to the Commissioner any material impropriety or irregularity which he may, at any time, observe in the expenditure or in the recovery of moneys due to the Corporation or in the accounts of the Corporation: