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[Cites 0, Cited by 5] [Entire Act]

Union of India - Section

Section 17 in The Coffee Act, 1942

17. [ Sale of coffee in excess of free sale quota

.-No registered owner shall sell or contract to sell coffee from any registered estate if by such sale the free sale quota allotted to that estate is exceeded nor shall a registered owner sell or contract to sell any coffee produced on his estate in any year for which no free sale quota is allotted to the estate.]