Supreme Court - Daily Orders
Bhure Khan (Since Deceased) Thro. Lrs vs Yasin Khan (Since Deceased) Thr. Lrs on 16 October, 2014
Bench: Jagdish Singh Khehar, R.K. Agrawal
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NO. 2275 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO. 14471 OF 2014
Bhure Khan (since deceased) through L.Rs. … Petitioner(s)
versus
Yasin Khan (since deceased) through L.Rs. & others … Respondent(s)
O R D E R
In the instant petition, the petitioners have impugned the order dated 4.8.2014 passed by this Court in SLP(C) No. 14471 of 2014, which was dismissed after hearing learned counsel appearing on behalf of the petitioners.
Having carefully gone through the petition for review and the papers annexed in support thereof, we do not find any merit therein warranting reconsideration of the order impugned.
The review petition is, accordingly, dismissed.
………………..……………J. (Jagdish Singh Khehar) ………………...……………J. (R.K. Agrawal) New Delhi;
October 16, 2014.
Signature Not VerifiedDigitally signed by Parveen Kumar Chawla Date: 2014.10.16 17:10:35 IST Reason:
CHAMBER MATTER SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2275/2014 In SLP(C) No. 14471/2014 BHURE KHAN (SINCE DECEASED) THRO. LRS Petitioner(s) VERSUS YASIN KHAN (SINCE DECEASED) THR. LRS AND ORS Respondent(s) (with office report) Date : 16/10/2014 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE R.K. AGRAWAL By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed.
(Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar [signed order is placed on the file]