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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Kalakshetra Foundation Act, 1993

(2)All decisions at the meeting of the Governing Board shall be taken by majority of the Members present and voting:Provided that in the case of equality of votes the Chairperson of the Governing Board shall have a casting vote.